Rajasthan High Court - Jaipur
Dheeraj Kumar Meena vs The State Of Raj And Ors on 23 October, 2021
(1 of 1) [CMA-1946/2018]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No.1946/2018
Dheeraj Kumar Meena
----Appellant
Versus
The State Of Rajasthan & Others
----Respondent
For Appellant(s) : Mr. Lokesh Jangid for Mr. Bharat Vyas For Respondent(s) : Mr. Amit Kuri HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 23/10/2021 List this case again on 22.11.2021 alongwith SB Civil Misc.
Appeal Nos.1961/2018 & 1954/2018.
Interim order, if any, to continue.
(SANJEEV PRAKASH SHARMA),J Karan/60 (Downloaded on 25/10/2021 at 10:27:02 PM) Powered by TCPDF (www.tcpdf.org)