Section 943(3)(a) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 943(3)(a) in Rules under the United Provinces Excise Act, 1910

(a)The appointment of agents and other servants by the supply contractors shall be subject to the approval of the Assistant Excise Commissioner of the charge, who will have the power to order the removal from service or prohibit the appointment of any person whom he considers undesirable :

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State of Uttar Pradesh - Subsection

Section 943(3)(a) in Rules under the United Provinces Excise Act, 1910