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State of Punjab - Section

Section 28 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

28. Liability to abide by the regulations and orders.

- Every employee shall conform to and abide by these Regulations and shall observe, comply with and obey all orders and directions which may, from time to time, be given to him by any person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.