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Chattisgarh High Court

Shambhu Prasad vs Sudheer Prasad 14 Wps/1540/2018 ... on 21 February, 2018

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                   FA No. 541 of 2017

                Shambhu Prasad & Anr. Versus Sudhir Prasad & Ors.




21.02.2018

Shri Keshav Dewangan, Advocate for the appellants.

Shri Chandresh Shrivastava, Panel Lawyer for State. At the request of the counsel for the appellants, list it after a week. The interim relief earlier granted to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) JUDGE Sumit