Supreme Court - Daily Orders
Gajubha Jadeja Jesar vs Union Of India on 2 August, 2022
Bench: Hemant Gupta, Vikram Nath
1
ITEM NO.6 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3116/2020
GAJUBHA JADEJA JESAR Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 89293/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 99132/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 89294/2020 - STAY APPLICATION)
WITH
C.A. No. 3576/2020 (XVII)
(IA No. 81563/2021 - EX-PARTE STAY, IA No. 111803/2020 - EX-PARTE
STAY, IA No. 111805/2020 - EXEMPTION FROM FILING AFFIDAVIT, IA No.
111806/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 02-08-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE VIKRAM NATH
For Parties (s) Mr. Shyam Divan, Sr. Adv.
Mr. Kavin Gulati, Sr. Adv.
Mr. Kishore Kunal, AOR
Mr. Manish Rastogi, Adv.
Ms. Ankita Prakash, Adv.
Ms. Kanak Grover, Adv.
Mr. Uday Aditya Banerjee, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Aarti Krupa Kumar, Adv.
Ms. Madhavi Divan, ASG
Ms. Seema Bangani, Adv.
Ms. Akanskha Kaul, Adv.
Mr. Ayush Puri, Adv.
Mr. Aman Sahani, Adv.
Signature Not Verified
Mr. M. Singh, Adv.
Mr. Gurmeet Singh Makker, AOR
Digitally signed by
SWETA BALODI
Date: 2022.08.02
17:19:18 IST
Reason:
Ms. Aastha Mehta, Adv.
Ms. Deepanwita Priyanka, AOR
Ms. Prerana Mohapatra, Adv.
2
Ms. Nidhi Jaswal, AOR
Ms. Aishwarya Bhati, ASG
Ms. Archana Pathak Dave, Adv.
Mr. Vatsal Joshi, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Vishakha, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Arguments concluded.
Judgment reserved.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Judgments/cases cited:
1. (2017) 9 SCC 499
2. (2019) 15 SCC 401 (page 426)