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[Cites 0, Cited by 2] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(1) in The Kerala Shops and Commercial Establishments Act, 1960

(1)Every shop shall remain entirely closed on one day of the week which day shall be specified by the shop-keeper in a notice permanently exhibited in a conspicuous place in the shop; and the day so specified shall not be altered by the shop-keeper more often than once in three months.