Supreme Court - Daily Orders
The State Of Kerala vs Leesamma Joseph on 7 January, 2021
Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.19 Court 8 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14540/2020
(Arising out of impugned final judgment and order dated
09-03-2020 in OPKAT No. 286/2015 passed by the High Court Of
Kerala At Ernakulam)
THE STATE OF KERALA & ORS. Petitioner(s)
VERSUS
LEESAMMA JOSEPH Respondent(s)
(FOR ADMISSION and I.R.)
Date :07-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. G. Prakash, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
[CHARANJEET KAUR] [ANITA RANI AHUJA] ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.01.07 17:01:24 IST Reason: