Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Daman and Diu - Subsection Section 2(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)"Administrator" means the Administrator of the Union territory of Daman and Diu appointed by the President under article 239 of the Constitution;
