Punjab-Haryana High Court
Piara Ram vs Rattan Chand And Others on 15 January, 2014
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Revision No. 3215 of 2013
Date of decision : - 15.01.2014
Piara Ram
...Petitioner
Versus
Rattan Chand and others
..Respondents
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present:- Nemo for the petitioner.
****
Mehinder Singh Sullar, J. (Oral)
As no body as appearing on behalf of the petitioner despite repeated calls. Therefore, this revision petition is dismissed for non- prosecution.
January 15, 2014 (Mehinder Singh Sullar)
Manoj Bhutani Judge
Manoj Kumar
2014.01.17 10:31
I attest to the accuracy and
integrity of this document