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Punjab-Haryana High Court

Piara Ram vs Rattan Chand And Others on 15 January, 2014

Author: Mehinder Singh Sullar

Bench: Mehinder Singh Sullar

                               IN THE HIGH COURT OF PUNJAB & HARYANA AT
                                             CHANDIGARH


                                              Civil Revision No. 3215 of 2013
                                              Date of decision : - 15.01.2014


                 Piara Ram

                                                                                  ...Petitioner

                                                       Versus

                 Rattan Chand and others

                                                                                ..Respondents


                 CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR


                 Present:-        Nemo for the petitioner.

                                          ****
                 Mehinder Singh Sullar, J. (Oral)

As no body as appearing on behalf of the petitioner despite repeated calls. Therefore, this revision petition is dismissed for non- prosecution.



                 January 15, 2014                                 (Mehinder Singh Sullar)
                 Manoj Bhutani                                            Judge




Manoj Kumar
2014.01.17 10:31
I attest to the accuracy and
integrity of this document