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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(b) in The Assam Excise Act, 2000

(b)shall be in such form and shall contain such particulars, as the State Government, subject to any rules made under Clause (g), sub-section (2) of Section 84, may direct either generally or in any particular instance in this behalf: