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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(13) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

13.2If theistribution icensee or the consumer does not comply with the direction given under Regulation 13.1, without sufficient cause, the Ombudsman or the Forum may draw' adverse reference.