Calcutta High Court (Appellete Side)
Mahatab Ali Mallick vs State Of W.B. & Ors on 27 June, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1 124 June 27, WP 14936 (W) of 2006 AN 2016 Mahatab Ali Mallick
-vs.-
State of W.B. & Ors.
None appears on behalf of the parties on call. No adjournment is sought for. The writ petition is dismissed for default. Interim order, if any, stands vacated.
There will be no order as to costs.
(DEBANGSU BASAK, J.)