Supreme Court - Daily Orders
Nisha Sharma vs Krishna Sukhija on 5 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.30 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13315/2018
(Arising out of impugned final judgment and order dated 04-12-2017
in RSA No. 1786/2014 passed by the High Court Of Punjab & Haryana
At Chandigarh)
NISHA SHARMA Petitioner(s)
VERSUS
KRISHNA SUKHIJA & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 05-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Gopal Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.05 16:56:05 IST Reason: