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Himachal Pradesh High Court

Makhan Sahani vs . State on 4 January, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Makhan Sahani vs. State .

Cr.MP(M) No. 13 of 2023 04.01.2023 Present: Mr. Nikhil Chugh, Advocate for the petitioner.

Mr. Harinder Singh Rawat, Additional Advocate General, for respondent.

Notice. Mr.Harinder Singh Rawat, learned Additional Advocate General, appears and waives service of notice on behalf of respondent and seeks time to file response/status report. Be filed, as prayed, on or before next date of hearing.

List on 12th January, 2023.




             January 04, 2023                              (Vivek Singh Thakur)
             (ms)                                                   Judge







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