Himachal Pradesh High Court
Makhan Sahani vs . State on 4 January, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Cr.MP(M) No. 13 of 2023 04.01.2023 Present: Mr. Nikhil Chugh, Advocate for the petitioner.
Mr. Harinder Singh Rawat, Additional Advocate General, for respondent.
Notice. Mr.Harinder Singh Rawat, learned Additional Advocate General, appears and waives service of notice on behalf of respondent and seeks time to file response/status report. Be filed, as prayed, on or before next date of hearing.
List on 12th January, 2023.
January 04, 2023 (Vivek Singh Thakur)
(ms) Judge
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