Supreme Court - Daily Orders
Vijay D. Kasbe (D) By Lrs vs Security Printing And Minting ... on 19 September, 2024
Bench: Abhay S. Oka, Pankaj Mithal
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.907 OF 2024
IN
Civil Appeal No.2911 of 2023
Vijay D. Kasbe (D) by LRs & Ors. .....Petitioners
Versus
Security Printing and Minting
Corporation of India Ltd. & Ors. …..Respondents
WITH
REVIEW PETITION (C) NO. 908 OF 2024
IN
Civil Appeal No.2912 of 2023
REVIEW PETITION (C) NO. 909 OF 2024
IN
Civil Appeal No.2914 of 2023
REVIEW PETITION (C) NO. 910 OF 2024
IN
Civil Appeal No.2915 of 2023
REVIEW PETITION (C) NO. 911 OF 2024
IN
Civil Appeal No.2916 of 2023
REVIEW PETITION (C) NO. 912 OF 2024
IN
Civil Appeal No.2919 of 2023
REVIEW PETITION (C) NO. OF 2024
[Diary No.30517 of 2023]
IN
Civil Appeal No.2920 of 2023
ORDER
Applications seeking oral hearing of the review petitions are rejected.
Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2024.09.21 15:39:15 ISTReason: Delay condoned.
R.P.(C)No.907 of 2024 etc. Page 1 of 4 We have perused the Judgment and Order dated 18 April 2023 passed in C.A.Nos.2911-2920 of 2023 which has been sought to be reviewed.
There is no error apparent on the record. Even otherwise, there is no ground for review.
Review Petitions are dismissed.
………………………………..J. [ABHAY S. OKA] ………………………………..J. [PANKAJ MITHAL] New Delhi.
September 19, 2024.
R.P.(C)No.907 of 2024 etc. Page 2 of 4 ITEM NO.1002 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) NO. 907/2024 IN C.A. NO. 2911-2920/2023 VIJAY D. KASBE (D) BY LRS & ORS. Petitioner(s) VERSUS SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD & ORS. Respondent(s) (FOR ADMISSION and IA No. 106989/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106990/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106987/2023 - ORAL HEARING) WITH R.P.(C) No. 908/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 107157/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 107159/2023 - EXEMPTION FROM FILING O.T. AND IA No. 107154/2023 - ORAL HEARING) R.P.(C) No. 909/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106977/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106980/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106974/2023 - ORAL HEARING) R.P.(C) No. 910/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106945/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106949/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106940/2023 - ORAL HEARING) R.P.(C) No. 911/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106969/2023 – CLARIFICATION/DIRECTION, IA No. 106971/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106965/2023 - ORAL HEARING) R.P.(C) No. 912/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 99187/2023 - ORAL HEARING) Diary No(s). 30517/2023 (III) (IA No. 147850/2023 – CLARIFICATION/DIRECTION, IA No. 147847/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 147851/2023
- EXEMPTION FROM FILING O.T. AND IA No. 147846/2023 - ORAL HEARING) Date : 19-09-2024 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL R.P.(C)No.907 of 2024 etc. Page 3 of 4 By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending applications stand disposed of accordingly.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
[THE SIGNED ORDER IS PLACED ON THE FILE] R.P.(C)No.907 of 2024 etc. Page 4 of 4