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Supreme Court - Daily Orders

Vijay D. Kasbe (D) By Lrs vs Security Printing And Minting ... on 19 September, 2024

Bench: Abhay S. Oka, Pankaj Mithal

                                             IN THE SUPREME COURT OF INDIA
                                                  INHERENT JURISDICTION
                                           REVIEW PETITION (C) NO.907 OF 2024
                                                             IN
                                               Civil Appeal No.2911 of 2023

           Vijay D. Kasbe (D) by LRs & Ors.                            .....Petitioners

                                                             Versus

           Security Printing and Minting
           Corporation of India Ltd. & Ors.                            …..Respondents

                                                          WITH
                                          REVIEW PETITION (C) NO. 908 OF 2024
                                                            IN
                                              Civil Appeal No.2912 of 2023

                                          REVIEW PETITION (C) NO. 909 OF 2024
                                                            IN
                                              Civil Appeal No.2914 of 2023

                                          REVIEW PETITION (C) NO. 910 OF 2024
                                                            IN
                                              Civil Appeal No.2915 of 2023

                                          REVIEW PETITION (C) NO. 911 OF 2024
                                                            IN
                                              Civil Appeal No.2916 of 2023

                                          REVIEW PETITION (C) NO. 912 OF 2024
                                                            IN
                                              Civil Appeal No.2919 of 2023

                                         REVIEW PETITION (C) NO.        OF 2024
                                                [Diary No.30517 of 2023]
                                                            IN
                                              Civil Appeal No.2920 of 2023

                                                           ORDER

Applications seeking oral hearing of the review petitions are rejected.

Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2024.09.21 15:39:15 IST

Reason: Delay condoned.

R.P.(C)No.907 of 2024 etc. Page 1 of 4 We have perused the Judgment and Order dated 18 April 2023 passed in C.A.Nos.2911-2920 of 2023 which has been sought to be reviewed.

There is no error apparent on the record. Even otherwise, there is no ground for review.

Review Petitions are dismissed.

………………………………..J. [ABHAY S. OKA] ………………………………..J. [PANKAJ MITHAL] New Delhi.

September 19, 2024.

R.P.(C)No.907 of 2024 etc. Page 2 of 4 ITEM NO.1002 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) NO. 907/2024 IN C.A. NO. 2911-2920/2023 VIJAY D. KASBE (D) BY LRS & ORS. Petitioner(s) VERSUS SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD & ORS. Respondent(s) (FOR ADMISSION and IA No. 106989/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106990/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106987/2023 - ORAL HEARING) WITH R.P.(C) No. 908/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 107157/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 107159/2023 - EXEMPTION FROM FILING O.T. AND IA No. 107154/2023 - ORAL HEARING) R.P.(C) No. 909/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106977/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106980/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106974/2023 - ORAL HEARING) R.P.(C) No. 910/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106945/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 106949/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106940/2023 - ORAL HEARING) R.P.(C) No. 911/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 106969/2023 – CLARIFICATION/DIRECTION, IA No. 106971/2023 - EXEMPTION FROM FILING O.T. AND IA No. 106965/2023 - ORAL HEARING) R.P.(C) No. 912/2024 in C.A. No. 2911-2920/2023 (III) (IA No. 99187/2023 - ORAL HEARING) Diary No(s). 30517/2023 (III) (IA No. 147850/2023 – CLARIFICATION/DIRECTION, IA No. 147847/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 147851/2023

- EXEMPTION FROM FILING O.T. AND IA No. 147846/2023 - ORAL HEARING) Date : 19-09-2024 These matters were circulated today.

CORAM :

HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE PANKAJ MITHAL R.P.(C)No.907 of 2024 etc. Page 3 of 4 By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending applications stand disposed of accordingly.
         (ASHISH KONDLE)                                       (AVGV RAMU)
         COURT MASTER (SH)                                  COURT MASTER (NSH)

[THE SIGNED ORDER IS PLACED ON THE FILE] R.P.(C)No.907 of 2024 etc. Page 4 of 4