Allahabad High Court
S.S. Lal Varma & Another vs U.P. Cooperative Bank Ltd. Lucknow & ... on 2 April, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- SERVICE SINGLE No. - 7657 of 1986 Petitioner :- S.S. Lal Varma & Another Respondent :- U.P. Cooperative Bank Ltd. Lucknow & Others Petitioner Counsel :- Hirendra Prakash Srivasta Respondent Counsel :- N K Seth Hon'ble Anil Kumar,J.
The matter is taken in the revised cause list. None present on behalf of the petitioner.
From the perusal of the record, it transpires that by means of present writ petition, the promotion order dated 23.10.1986(Annexure no. 10 to the writ petition) by which opposite party Nos. 3 to 10 have been promoted from the post of Managers to the post of Assistant General Managers of the Bank has been challenged.
At the time of filing of the present writ petition, the petitioner no. 1, Sri S.S. Lal Varma was aged about 50 years and petitioner no. 2, R.B. Singh was aged about 48 years.
In view of the said fact, due to efflux of time the present writ petition has become infructuous and the same is liable to be dismissed as such. Accordingly, the writ petition is dismissed as infructuous. Interim order, if any stands discharged.
Order Date :- 2.4.2010 krishna/*