Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 280 in The Railway Protection Force Rules, 1987

280. Repeal and Savings.

-
280.1The Railway Protection Force Rules, 1959 and the Railway Protection Force Regulations, 1966 are hereby repealed.
280.2Notwithstanding such repeal anything done or any action taken under theprovisions of the said rules or regulations shall in so far as such thing or action is notinconsistent with the provisions of these rules, be deemed to have been done or takenunder the provision of these rules as if these rules were in force when such thing wasdone or such action was taken and shall continue to be in force accordingly untilsuperseded by anything done or any action taken under these rules.[Schedule I] [Substituted by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)](See rule 4)Office And Designation
S. No Office Designation
(1) (2) (3)
I. Superior Officers
1. Director General Director General
2. Additional Director General Additional Director General
3. Additional Director General/InspectorGeneral/Deputy Inspector General (when posted as Zonal RPF Chiefor as Head of RPSF) Principal Chief Security Commissioner
4. Deputy Inspector General (when posted as 2 I/Cin the Zone or RPSF) Chief Security Commissioner
5. Additional Director General/InspectorGeneral/Deputy Inspector General (when posted as Head of J.R. RPFAcademy) Director/J.R. RPF Academy
6. Senior Commandant (when posted at zonal railwayheadquarters) Deputy Chief Security Commissioner
7. Senior Commandant (when posted as head of asecurity division) Senior Divisional Security Commissioner
8. Senior Commandant in Production Unit Senior Security Commissioner
9. Commandant (when posted as head of a securitydivision) Divisional Security Commissioner
10. Commandant/RPF Security Commissioner
11. Senior Commandant/ Commandant/RPSF Commanding Officer
12. Senior Commandant/Commandant as Staff Officer toDirector General/ Additional Director General/ Inspector General/Deputy Inspector General Staff Officer
13. Commandant (Small Arms) Commanding Officer (Small Arms)
14. Assistant Commandant Assistant Security Commissioner
15. Assistant Commandant /RPSF Assistant Commandant
16. Assistant Commandant (Adjutant) Adjutant
17. Assistant Commandant (Principal Training School) Assistant Security Commissioner (Principal ZonalTraining Institute)
II. Subordinate Officers
18. Inspector (Post) Post Commander
19. Inspector (Mobile Wing) Company Commander
20. Inspector (HQrs) Divisional Inspector
21. Inspector (Stores) Quarter Master
22. Inspector (Crime Wing) Crime Inspector
23. Inspector (Special Wing) Special Inspector
24. Sub-Inspector Sub-Inspector
25. Sub-Inspector (Mobile Wing) Assistant Company Commander
26. Sub-Inspector (Reader) Crime Reader
27. Assistant Sub-Inspector Assistant Sub-Inspector
28. Driver Grade I Driver Grade I
III. Under Officer
29. Head Constable Head Constable
30. Driver Grade II Driver Grade II
31. Driver Grade III Driver Grade III
IV. Other Member of the Force
32. Constable Constable
V. Ancillary Staff (Enrolled Member)
33. Head Constable (Kahar) Head Cook
34. Head Constable (Tailor) Head Tailor
35. Head Constable (Barber) Head Barber
36. Head Constable (Mali) Head Mali
37. Head Constable (Dhobi) Head Dhobi
38. Head Constable (Safaiwala) Head Safawala
39. Head Constable (Cobbler) Head Cobbler
40. Constable (Kahar) (Kahar)
41. Constable (Tailor) Tailor
42. Constable (Barber) Barbar
43. Constable (Mali) Mali
44. Constable (Dhobi) Dhobi
45. Constable (Safaiwala) Safaiwala
46. Constable (Cobbler) Cobbler
47. Constable (Motor Cleaner) Motor Cleaner.”