Section 291(1)(b) in The General Rules (Civil), 1986

[Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act]

State of Rajasthan - Subsection

Section 291(1)(b) in The General Rules (Civil), 1986

(b)mark of the item in red ink along columns 11 to 23 of the Register of Receipts of Deposits (Reg. 16), thus: "forfeited under Order XXI, Rule 86 of the Civil Procedure Code (Act No. V of 1908) the ,day of 19 ." and enter it in column 24 of that register; and

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State of Rajasthan - Subsection

Section 291(1)(b) in The General Rules (Civil), 1986