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[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

Union of India - Subsection

Section 229(1)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)further, before issuing such an `Authority' to any train , the Station Master on duty shall obtain permission to the effect from the Controller regarding marshalling of train to be despatched. The Controller in turn shall first confirm the marshalling required by the officer-in-charge at the site of accident.