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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(v) in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

(v)has been found by a court to have charged higher rates of interest than those prescribed under the Himachal Pradesh Debt Reduction Act, 1953, (10 of 1953). in more than one suit;