Delhi High Court - Orders
Commissioner Of Customs (Airport & ... vs M/S R.P. Cargo Handling Services on 27 September, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 223/2019 & CM APPL. 43512/2019
COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
..... Appellant
Through: Mr. Harpreet Singh, Senior Standing
Counsel.
versus
M/S R.P. CARGO HANDLING SERVICES ..... Respondent
Through: Mr. Priyadarshi Manish, Ms. Anjali
Jha Manish, Mr. Ritaj Kacker and
Ms. Jasmeet Kaur, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.09.2019
1. Issue notice. Learned counsel for the Respondent accepts notice.
2. List on 30.09.2019 for arguments.
3. In the meantime, the operation of the impugned order shall remain stayed.
VIPIN SANGHI, J SANJEEV NARULA, J SEPTEMBER 27, 2019 nk