Section 33(1) in The Bar Council of Uttar Pradesh Election Rules, 1968

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State of Uttar Pradesh - Subsection

Section 33(1) in The Bar Council of Uttar Pradesh Election Rules, 1968

(1)Name ............................Address ....................................................................................................................Number in theElectoral Roll.....................Date....................................Signature of the proposer.I am willing to serve on the Bar Council, if elected.Signature of the Candidate.Number in theElectoral Roll.......................Enrolment on.......................Name and Address of the Candidate:The Bar Council Of Uttar PradeshForm "B"[Under Rule 12 (a) ]List of Candidates. - The following is the list of candidates for the election to the Bar Council to be held on.................................I. Candidates whose names have been on the State Roll for at least 10 years as required under the proviso to Section 3(2) (b) of the Act.

Name	Date of enrolment	Ordinary place ofpractice
1	2	3

II. Candidates who have been on the State Roll for less than 10 years:

Name	Date of enrolment	Ordinary place ofpractice
1	2	3

Date..................Secretary,Bar Council of Uttar Pradesh,Allahabad.The Bar Council of Uttar PradeshForm "C"[Under Rule 14]Instructions for the Guidance of Voters

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State of Uttar Pradesh - Subsection

Section 33(1) in The Bar Council of Uttar Pradesh Election Rules, 1968