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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1) in The Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006

(1)Immediate arrangements for food, water, clothing, shelter, medical and, transport facilities and other essential items will be made by the Deputy Commissioner concerned.