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Greater Bengaluru City Corporation -

Section 337 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

337. for any special damage sustained by him.

Duties of police officers.- It shall be the duty of every police officer,-
(a)to communicate without delay to the appropriate corporation officer any
information which he receives of the design to commit or of the commission ofany offence under this Act or any rule, bye-law or regulations made under it;
(b)to assist the Chief Commissioner or any corporation officer or servant or
any person to whom the Chief Commissioner has lawfully delegatedpowers reasonably demanding his aid for the lawful exercise of any powervesting in the Chief Commissioner or in such corporation officer orservant or person under this Act or any such rule, bye-law or regulation,and for all such purposes he shall have the same powers which he has in