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Supreme Court - Daily Orders

Ramnath Sao (Decd) Thru His Lrs vs Goberdhan Sao (Decd) Through Lrs. . on 14 February, 2014

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ITEM NO.3                   REGISTRAR COURT.2             SECTION XVII


            S U P R E M E       C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                            CIVIL APPEAL NO(s). 1110 OF 2006

RAMNATH SAO (DECD) THRU HIS LRS & ORS.                Appellant (s)

                   VERSUS

GOBERDHAN SAO & ORS.                              Respondent(s)
(With appln(s) for substitution of deceased respondent and prayer for
interim relief)


Date: 14/02/2014    This Appeal was called on for hearing today.


For Appellant(s)
                      Mr. Prashant Kumar,Adv.
                      Mr.Gaurav Agrawal ,Adv



For Respondent(s)
                       Mr. Braj Kishore Mishra,Adv.




            UPON hearing counsel the Court made the following
                                O R D E R

Notice is still awaited from the District Court regarding service of notice of Respondent No.1(f). Notice already issued. The learned counsel for the appellant seeks dasti in addition. Permitted. Issue dasti at the earliest. Take steps.

List the matter on 14.3.2014.

 |                             |                         |(SUNIL THOMAS)       |
|mg                           |                         |Registrar            |