Supreme Court - Daily Orders
Ramnath Sao (Decd) Thru His Lrs vs Goberdhan Sao (Decd) Through Lrs. . on 14 February, 2014
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ITEM NO.3 REGISTRAR COURT.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 1110 OF 2006
RAMNATH SAO (DECD) THRU HIS LRS & ORS. Appellant (s)
VERSUS
GOBERDHAN SAO & ORS. Respondent(s)
(With appln(s) for substitution of deceased respondent and prayer for
interim relief)
Date: 14/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Prashant Kumar,Adv.
Mr.Gaurav Agrawal ,Adv
For Respondent(s)
Mr. Braj Kishore Mishra,Adv.
UPON hearing counsel the Court made the following
O R D E R
Notice is still awaited from the District Court regarding service of notice of Respondent No.1(f). Notice already issued. The learned counsel for the appellant seeks dasti in addition. Permitted. Issue dasti at the earliest. Take steps.
List the matter on 14.3.2014.
| | |(SUNIL THOMAS) | |mg | |Registrar |