Supreme Court - Daily Orders
Angammal vs Muthusamy on 14 November, 2014
ITEM NO.71 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 6271-6272/2014
ANGAMMAL & ORS Petitioner(s)
VERSUS
MUTHUSAMY Respondent(s)
(with office report)
Date : 14/11/2014 These petitions were called on for hearing today.
For Petitioner(s) Mr. Y. Arunagiri,Adv.
Mr. P. Ramesh,Adv.
For Respondent(s)
Mr. Satish Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the respondent shall file the counter affidavit within a period of four weeks whereafter no further extension shall be given.
List again on 29.1.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.11.15 10:37:51 IST Reason: