Section 10(2)(ii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(ii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(ii)the generator shall be placed in rear of the passenger's compartment either completely outside or recessed into the rear panel and shall be insulated and have the clearance as specified in Rule 11; and

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State of Odisha - Subsection

Section 10(2)(ii) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993