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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(e) in The Punjab Fruit Nurseries Act, 1961

(e)if he has contravened, or failed to comply with any of the terms of the licence or any of the provisions of this Act or the rules thereunder, or