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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(3)Notice of every meeting of the finance sub-committee shall be sent to the Chairman of the Advisory Committee who may attend such meeting if he so desires and if he does so attend, he shall, notwithstanding anything in sub-rule (1), preside and shall be entitled to vote.