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Patna High Court - Orders

Rounak Sinha vs State Of Bihar, on 18 February, 2022

Bench: Chief Justice, S. Kumar

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.2203 of 2022
                 ======================================================
                 Rounak Sinha

                                                                            ... ... Petitioner/s
                                                  Versus
                 The State of Bihar & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :     Mr. Rounak Sinha, In Person
                 For the Respondent/s   :     Mr. Vikash Kumar, SC-11
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER
                 (Per: HONOURABLE THE CHIEF JUSTICE)
                 =======================================================
                 (The proceedings of the Court are being conducted by
                 Hon'ble the Chief Justice/ Hon'ble Judges through
                 Video      Conferencing     from    their    residential
                 offices/residences. Also, the Advocates and the Staffs
                 joined the proceedings through Video Conferencing
                 from their residences/offices.)
                 =======================================================

2   18-02-2022

Shri Vikash Kumar, learned Standing Counsel No. 11 to enquire as to whether fresh notification in terms of notification dated 17th of September, 2020 (Annexure-1 Page No. 51) stands issued or not?

List this case on 25th of February, 2022.

(Sanjay Karol, CJ) (S. Kumar, J) Amrendra/PKP U