Patna High Court - Orders
Rounak Sinha vs State Of Bihar, on 18 February, 2022
Bench: Chief Justice, S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2203 of 2022
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Rounak Sinha
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rounak Sinha, In Person
For the Respondent/s : Mr. Vikash Kumar, SC-11
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
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(The proceedings of the Court are being conducted by
Hon'ble the Chief Justice/ Hon'ble Judges through
Video Conferencing from their residential
offices/residences. Also, the Advocates and the Staffs
joined the proceedings through Video Conferencing
from their residences/offices.)
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2 18-02-2022Shri Vikash Kumar, learned Standing Counsel No. 11 to enquire as to whether fresh notification in terms of notification dated 17th of September, 2020 (Annexure-1 Page No. 51) stands issued or not?
List this case on 25th of February, 2022.
(Sanjay Karol, CJ) (S. Kumar, J) Amrendra/PKP U