Madhya Pradesh High Court
Aqeel Ahmad (Khan) vs Smt. Farzana Khatun on 13 October, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
FA No. 1017 of 2022
(AQEEL AHMAD (KHAN) Vs SMT. FARZANA KHATUN)
Dated : 13-10-2022
Shri Faisal Ali Shah - Advocate for the appellant.
Shri Ankur Mody - Additional Advocate General for the
respondents/State.
Call on 14.10.2022, at request of appellant.
(RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE SKM Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10/14/2022 9:47:26 AM