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Madhya Pradesh High Court

Aqeel Ahmad (Khan) vs Smt. Farzana Khatun on 13 October, 2022

Author: Chief Justice

Bench: Chief Justice

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                          FA No. 1017 of 2022
                                                 (AQEEL AHMAD (KHAN) Vs SMT. FARZANA KHATUN)

                           Dated : 13-10-2022
                                  Shri Faisal Ali Shah - Advocate for the appellant.

                                  Shri   Ankur     Mody     -   Additional     Advocate    General   for   the
                           respondents/State.

Call on 14.10.2022, at request of appellant.

(RAVI MALIMATH) (ANAND PATHAK) CHIEF JUSTICE JUDGE SKM Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 10/14/2022 9:47:26 AM