Gujarat High Court
Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 25 November, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/13293/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020
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MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
Versus
MOHAMMADSHARIF NAZUMIA RATHOD
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 25/11/2020
ORAL ORDER
Heard learned advocate Mr. Nirav Joshi appearing for Nanavati Associates for the the petitioners through video conference.
Learned advocate Mr.Joshi states that the notice is not received back. Await service of notice.
Stand over to 16th December, 2020.
(BHARGAV D. KARIA, J) Pradhyuman/ Amar Rathod Page 1 of 1 Downloaded on : Thu Nov 26 21:24:00 IST 2020