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Gujarat High Court

Manager, Ipcl (Old Name) Now Reliance ... vs Mohammadsharif Nazumia Rathod on 25 November, 2020

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

            C/SCA/13293/2020                                     ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 13293 of 2020

==========================================================
     MANAGER, IPCL (OLD NAME) NOW RELIANCE INDUSTRIES LTD.
                             Versus
               MOHAMMADSHARIF NAZUMIA RATHOD
==========================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1,2
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                Date : 25/11/2020

                                 ORAL ORDER

Heard learned advocate Mr. Nirav Joshi appearing for Nanavati Associates for the the petitioners through video conference.

Learned advocate Mr.Joshi states that the notice is not received back. Await service of notice.

Stand over to 16th December, 2020.

(BHARGAV D. KARIA, J) Pradhyuman/ Amar Rathod Page 1 of 1 Downloaded on : Thu Nov 26 21:24:00 IST 2020