Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458] [Entire Act] Bombay Presidency - Subsection Section 458(44) in The Bombay Provincial Municipal Corporations Act, 1949 (44)regulating the inspection by members of the public of municipal records and the fees to be charged before such inspection is allowed;
