Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act] Union of India - Subsection Section 81(1)(a) in The Assam Rifles Rules, 2010 (a)a charge in respect of the offence has been dismissed as provided in sub-rule (3) of rule 47; or