Supreme Court - Daily Orders
M.C.Mehta vs Union Of India on 5 February, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.13 COURT NO.7 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No. 4677/1985
M.C.MEHTA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA NO. 13010/2024 (APPLN. FOR DIRECTION ON BEHALF OF RANJI THOMAS)
IN W.P. (C) NO. 4677/1985 “ONLY” ARE LISTED NAMES OF FOLLOWING
ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN IN THE LIST : MR. S
GURU KRISHNA KUMAR, SR. ADVOCATE (A.C.) MS. ANITHA SHENOY, SR.
ADVOCATE (A.C.) MR. A.D.N. RAO, SR. ADVOCATE (A.C.) MR. SIDDHARTHA
CHOWDHURY, ADVOCATE (A.C.) PETITIONER-IN-PERSON MR. G.S. MAKKER,
MR. AMRISH KUMAR, MR. PRAVEEN SWARUP, MR. NISHIT AGRAWAL, MR.
CHIRAG M. SHROFF MR. KAILAS BAJIRAO AUTADE, ADVOCATES )
Date : 05-02-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Parties Petitioner-in-person
Dr. Surender Singh Hooda, AOR
M/S. Parekh & Co., AOR
Mr. T. L. Garg, AOR
Mr. Shiv Prakash Pandey, AOR
Mr. Ashwani Kumar, AOR
Mrs. Rachana Joshi Issar, AOR
Ms. Nidhi Tewari, Adv.
Mr. Svarit Uniyal Mishra, Adv.
Mr. Prashant Chaudhary, AOR
Mr. Yashraj Singh Deora, AOR
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2024.02.07
Mr. V. K. Verma, AOR
15:59:29 IST
Reason:
1
W.P.(C) No. 4677/1985
Mr. Nikilesh Ramachandran, AOR
Mr. Harish Pandey, AOR
Mr. Pravir Choudhary, AOR
Mr. Reepak Kansal, Adv.
Mr. Surender Tyagi, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Ravi Kumar Tomar, AOR
Mrs. Rekha Pandey, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Gunnam Venkateswara Rao, AOR
Ms. Prerna Mehta, AOR
Mr. P. Parmeswaran, AOR
Mr. A. Venayagam Balan, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Surinder Singh Lohchab, Adv.
Mr. Sahil Lohchab, Adv.
Mr. Kashmira Singh Chahar, Adv.
Mr. Vivek Mishra, Adv.
Mr. Sukesh Kumar Mishra, Adv.
Mr. Vijay Kumar Singh, Adv.
Mr. Karan Thakur, Adv.
Mr. Devendra Singh, AOR
Mr. Shekhar Kumar, AOR
Mr. Abhay Kumar, AOR
Ms. Binu Tamta, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Praveen Swarup, AOR
Mr. Sanjiv Sen, Sr. Adv.
Mr. Ajay Bansal, Adv.
Mr. Praveen Swarup, Adv.
Mr. Gaurava Yadava, Adv.
Mr. Ameet Siingh, Adv.
Mr. Ravi Kumar, Adv.
Mr. Devesh Maurya, Adv.
Ms. Anjali Singh, Adv.
Mrs. Anil Katiyar, AOR
Ms. Anu Gupta, AOR
Ms. Manju Jetley, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
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W.P.(C) No. 4677/1985
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Suhashini Sen, Adv.
Mr. Rajat Nair, Adv.
Ms. Ruchi Kohli, Adv.
Mr. B K Satija, Adv.
Ms. Swarupama Chaturvedi, Adv.
Ms. Shagun Thakur, Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Satish Aggarwal, AOR
Mr. Satyendra Kumar, AOR
Mr. Ajit Sharma, AOR
Mr. Suresh Chandra Tripathy, AOR
Mr. Sudhir Naagar, AOR
Mr. Md. Farman, AOR
Ms. Ruby Singh Ahuja, AOR
Mr. Venkateswara Rao Anumolu, AOR
Mr. Abhijit Sengupta, AOR
Mr. Neeraj Kumar Gupta, AOR
Mr. Tarun Johri, AOR
Mr. Avinash Kr. Lakhanpal, AOR
Mr. Sanjay Kapur, AOR
Mr. Arjun Bhatia, Adv.
Mr. Pranaya Kumar Mohapatra, AOR
Ms. Rukhsana Choudhury, AOR
Mr. Harsh V. Surana, AOR
Mr. Raj Kamal, AOR
Mr. Himinder Lal, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. R. C. Kohli, AOR
Mr. M. C. Dhingra, AOR
Mr. Siddharth Sengar, Adv.
Mr. Shantanu Krishna, AOR
Mr. Animesh Tripathi, Adv.
Mr. Ekansh Mishra, AOR
Mr. Amarjit Singh Bedi, AOR
Mr. Arvind Gupta, AOR
D S Mehra, AOR
M/S. Mitter & Mitter Co., AOR
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W.P.(C) No. 4677/1985
Ms. Shagun Matta, AOR
Mr. Samir Malik, AOR
Mr. Ramesh Kumar Mishra, AOR
Ms. Kaveeta Wadia, AOR
Ms. Sharmila Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
M/S. UNUC Legal LLP, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Kiran Kumar Patra, AOR
Mr. Chirag M. Shroff, AOR
Mr. Dhananjay Kataria, Adv.
Mr. Shyam D. Nandan, AOR
Mr. Karunakar Mahalik, AOR
Mr. Yoginder Handoo, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Chanchal Kumar Ganguli, AOR
Dr. Surender Singh Hooda, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mrs. Suhasini Sen, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Rajat Nair, Adv.
Mr. S.s Rebello, Adv.
Mr. T S Sabarish, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Amrish Kumar, AOR
Ms. Supriya Juneja, AOR
Mr. A. Raghunath, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Mritunjay Kumar Sinha, AOR
Ms. Rooh-e-hina Dua, AOR
Mr. Haresh Raichura, AOR
Mrs. Saroj Raichura, Adv.
Mr. Kalp Raichura, Adv.
Mr. Rajat Vats, Adv.
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W.P.(C) No. 4677/1985
Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Vishwanath Chaturvedi, Adv.
M/S. Devasa & Co., AOR
Ms. Lihzu Shiney Konyak, Adv.
Ms. Astha Sharma, AOR
Mr. Prashant Bhushan, AOR
Mr. Alok Gupta, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.k. Satija, A.A.G.
Mr. Rahul Khurana, Adv.
Dr. Monika Gusain, AOR
Ms. Udita Singh, AOR
Ms. Anuradha Mutatkar, AOR
Mr. Nishit Agrawal, AOR
Ms. Rakhi Ray, AOR
Mr. Vivek Narayan Sharma, AOR
Mrs. Mahima Bhardwaj Kalucha, Adv.
Mr. Dinesh Sharma, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Ram Kumar, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Ejaz Maqbool, AOR
Mr. Rajivkumar, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Mr. A. Baskar, Adv.
Mr. Vishal, Adv.
Ms. Madhulika, Adv.
Ms. Vanita Bhargava, AOR
Mr. Amit Kumar Singh, AOR
Mr. Kailas Bajirao Autade, AOR
5
W.P.(C) No. 4677/1985
Mr. Gagan Gupta, AOR
Mr. Anand Mishra, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Ms. Pratibha Jain, AOR
Mr. Ajay Pal, AOR
Mr. Sunny Choudhary, AOR
Mr. Bittu Kumar Singh, Adv.
Mr. D. K. Devesh, AOR
Ms. Nidhi Das, Adv.
Mr. Anuj Gupta, Adv.
Mr. Shailesh Joshi, Adv.
Mr. Abhinav Agrawal, AOR
Mr. Gaurav Sharma, AOR
Mr. Ashok Anand, AOR
Dr. Manish Singhvi, Sr. Adv.
Mr. Milind Kumar, AOR
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv Singhvi, Adv.
Mr. Rohan Darade, Adv.
Mr. Dhananjay Garg, AOR
Ms. B. Vijayalakshmi Menon, AOR
Ms. Neha Sharma, AOR
Mr. Smarhar Singh, AOR
Ms. Shweta Kumari, Adv.
Mr. Jai Krishna Singh, Adv.
Mr. Vikas Chopra, Adv.
Mr. Manoj Kumar, Adv.
Mr. ADN Rao, Sr. Adv.
Ms. Anitha Shenoy, Sr. Adv.
Mr. Gurukrishna, Sr. Adv.
Mr. Rahul Mishra, Adv.
Mr. Siddhartha Chowdhury, AOR
M/S. Karanjawala & Co., AOR
Mr. Ilin Saraswat, Adv.
6
W.P.(C) No. 4677/1985
Mr. Sikandar Saiyed, Adv.
Ms. Ilma Saifi, Adv.
Mrs. Itisha Jain Shukla, Adv.
Ms. Pooja Garg, Adv.
Ms. Varsha Hotwani, Adv.
Mr. M. M. Kashyap, AOR
M/S. M. V. Kini & Associates, AOR
Mr. Gaurav Goel, AOR
Mr. Rajesh Kumar, Adv.
Mr. Vinit Tyagi, Adv.
Mr. Umesh Kumar Khaitan, AOR
Mr. Sanjay Upadhyay, Sr. Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Vyom Raghuvanshi, Adv.
Mr. Shubham Upadhyay, Adv.
Mr. Saumitra Jaiswal, Adv.
Mr. Kazi Sangay Thupdan, Adv.
Ms. Geetanjali Sanyal, Adv.
Mr. Surya Gupta, Adv.
Mr. Saurabh Mishra, AOR
Mr. Rakesh Chander, Adv.
Mr. Shrimay Mishra, Adv.
Ms. Priya Kaushik, Adv.
Ms. Nidhi Mohan Parashar, AOR
Mr. Rakesh Mishra, AOR
Ms. Akriti Chaubey , AOR
Ms. Firdouse Qutb Wani, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Guntur Pramod Kumar, AOR
Mr. Abinash Kumar Mishra, AOR
Mr. Abhas Kumar, AOR
Mr. Rahul Narayan, AOR
Mr. Prithu Garg, AOR
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W.P.(C) No. 4677/1985
Mr. Krishnanand Pandeya, AOR
Mr. K. V. Mohan, AOR
Mr. Arjun Garg, AOR
Mr. Vishnu Kant, AOR
Mr. Ajay Kumar Singh, AOR
Mr. Rajat Joseph, AOR
Mrs. Gargi Khanna, AOR
Mr. Somnath Mukherjee, AOR
Ms. Binu Tamta, AOR
Mrs. Rani Chhabra, AOR
Mr. Tarun Gupta, AOR
Mr. Raj Sudhakar Yadav, Adv.
Mr. Atul Kumar, Adv.
Mr. Yatinder Chaudhary, Adv.
Mr. Davinder Singh Khurana, Adv.
Mr. Manish Bansal, Adv.
Mr. Abhishek Sharma, Adv.
Mr. Manoj Rajpoot, Adv.
Mr. Vikrant, Adv.
Mr. Jasmeet Singh, AOR
Mr. S. S. Shroff, AOR
Mr. Vivek Narayan Sharma, AOR
Mrs. Mahima Bhardwaj Kalucha, Adv.
Mr. Dinesh Sharma, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Ram Kumar, Adv.
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Ms. Shobha Gupta, AOR
8
Ms. Smita Maan, AOR
W.P.(C) No. 4677/1985
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.K. Satija, A.A.G.
Mr. Rahul Khurana, Adv.
Mr. Samar Vijay Singh, AOR
Mr. Nikunj Gupta, Adv.
Mr. Keshav Mittal, Adv.
Ms. Sabarni Som, Adv.
Mr. Fateh Singh, Adv.
Mr. T. Mahipal, AOR
Mr. Rameshwar Prasad Goyal, AOR
Dr. Arvind S. Avhad, AOR
Ms. Madhu Sikri, AOR
Ms. Merry S.Mathew, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr.Sandeep Singh Dhingra, Adv.
Ms. Tanishka Grover, Adv.
Martin Desuza, Adv.
Mr. T. V. George, AOR
Mr. Bimlesh Kumar Singh, AOR
Mr. Rishi Malhotra, AOR
Mr. Jaydip Pati, Adv.
Ms. Anushruti Tripathi, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. S. Janani, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Dr. Rakesh Gupta, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Somil Agarwal, Adv.
Mr. Devashish Bharuka, AOR
Mr. Rajesh Kumar Chaurasia, AOR
Ms. Richa Kapoor, AOR
Mr. Shekhar Prit Jha, AOR
Ms. Preeti Kumari, Adv.
Mr. Vishnu Sharma, AOR
9
Mrs. Anupama Sharma, Adv.
Ms. Apoorva Agarwal, Adv.
W.P.(C) No. 4677/1985
Ms. Monica Sharma, Adv.
Ms. Sonu Kumari, Adv.
Mr. Rohan Thawani, Adv.
Ms.Pooja Dhar, AOR
Ms. Aakriti Vikas, Adv.
Mr. Pratul Pratap Singh, Adv.
Ms. S. Ambica, Adv.
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. G.M. Kawoosa, Adv.
Ms. Palak Mittal, Adv.
Mr. Pashupati Nath Razdan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In I.A. No. 13010/2024 contesting private parties are exploring the possibility of settlement. To enable them to do so and to enable the Amicus Curiae to file compilation of all relevant orders passed in the main petition and on the applications alonwith a short note, list the petition alongwith pending interlocutory applications on 04th March, 2024 under the caption ”for direction”.
(RAJNI MUKHI) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
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