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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Gujarat - Subsection

Section 98(1)(h) in The Gujarat Industrial Relations Act, 1946

(h)in contravention of the terms of a registered agreement or a settlement or [effective awards] [These words were substituted for the word 'award' by Bombay 43 of 1948, section 21.];