Supreme Court - Daily Orders
S. Muthukumar vs Union Of India on 11 November, 2016
Bench: Chief Justice, Shiva Kirti Singh
ITEM NO.809 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) 913/2016
S. MUTHUKUMAR Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
(With office report)
Date : 11/11/2016 This matter was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. Kamal Mohan Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with W.P.(C) No.906/2016 and other connected matters on Tuesday, 15th November, 2016 before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.11.12
13:23:22 IST
Reason: