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Supreme Court - Daily Orders

S. Muthukumar vs Union Of India on 11 November, 2016

Bench: Chief Justice, Shiva Kirti Singh

     ITEM NO.809                                   COURT NO.1                    SECTION PIL(W)

                                        S U P R E M E C O U R T O F        I N D I A
                                                RECORD OF PROCEEDINGS

                                          Writ Petition(s)(Civil)     913/2016

     S. MUTHUKUMAR                                                               Petitioner(s)

                                                           VERSUS

     UNION OF INDIA AND ANR.                                                     Respondent(s)
     (With office report)

     Date : 11/11/2016 This matter was mentioned today.

     CORAM :
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)
                                              Mr. Kamal Mohan Gupta, Adv.


     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

List this matter along with W.P.(C) No.906/2016 and other connected matters on Tuesday, 15th November, 2016 before an appropriate Bench.





                          (Ashok Raj Singh)                                (Veena Khera)
                            Court Master                                    Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.11.12
13:23:22 IST
Reason: