Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(23) in Karnataka Municipal Corporations Act, 1976

(23)any measure not hereinbefore specifically named, likely to promote public safety, health, convenience or instruction.