Madras High Court
Avant Garde Cleanroom & Engg. Solutions ... vs Swiss Garniers Genexiaa Sciences Pvt. ... on 23 June, 2025
O.S.A. (CAD) Nos.70 to 73 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.06.2025
CORAM :
THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE SUNDER MOHAN
O.S.A. (CAD) Nos.70, 71, 72 and 73 of 2025
and C.M.P.Nos.14422, 14423, 14426 and 14434 of 2025
O.S.A. (CAD) Nos.70 and 72 of 2025:
Avant Garde Cleanroom & Engg. Solutions Pvt. Ltd.,
rep. by its Authorised Signatory Ravi Bhushan,
Having Office at D-1/1, Basement, Janakpuri,
Opp. MERI College, New Delhi-110 058 .. Appellant
vs.
Swiss Garniers Genexiaa Sciences Pvt. Ltd.,
rep. by its Authorised Signatory Mohammed Adnan,
SKCL Central Square I, 1 st Floor,
South Wing, C28-35 CIPET Road,
Thiru-Vi-Ka Industrial Estate,
Guindy, Chennai, Tamil Nadu-600 032. .. Respondent
O.S.A. (CAD) Nos.71 and 73 of 2025:
Avant Garde Healthcare & Engg. Solutions Pvt. Ltd.,
Having Office at D-1/1, Basement, Janakpuri,
Opp. MERI College, New Delhi-110 058 .. Appellant
vs.
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O.S.A. (CAD) Nos.70 to 73 of 2025
Swiss Garniers Genexiaa Sciences Pvt. Ltd.,
rep. by its Authorised Signatory Mohammed Adan Zakir Hussain
SKCL Central Square I, 1 st Floor,
South Wing, C28-35 CIPET Road,
Thiru-Vi-Ka Industrial Estate,
Guindy, Chennai, Tamil Nadu-600 032.
Previously Operated at:
No.25, Level 3, Kambar Street,
Alandur, Chennai-600 116. .. Respondent
PRAYER in OSA (CAD) No.70 of 2025 : Appeal filed under Section 13(1A)
of the Commercial Courts Act, 2015 read with Order XXXVI Rule 1 of the
Original Side Rules and Section 37 of the Arbitration and Conciliation Act,
1996 to set aside the order dated 9.9.2024 passed in A.No.2060 of 2024 in
Arb O.P. (Comm. Div.) No.457 of 2024.
PRAYER in OSA (CAD) No.71 of 2025 : Appeal filed under Section 13(1A)
of the Commercial Courts Act, 2015 read with Order XXXVI Rule 1 of the
Original Side Rules and Section 37 of the Arbitration and Conciliation Act,
1996 to set aside the order dated 27.9.2024 passed in A.No.4989 of 2024
in Arb O.P. (Comm. Div.) No.458 of 2024.
PRAYER in OSA (CAD) No.72 of 2025 : Appeal filed under Section 13(1A)
of the Commercial Courts Act, 2015 read with Order XXXVI Rule 1 of the
Original Side Rules and Section 37 of the Arbitration and Conciliation Act,
1996 to set aside the order dated 27.9.2024 passed in A.No.4987 of 2024
in Arb O.P. (Comm. Div.) No.457 of 2024.
PRAYER in OSA (CAD) No.73 of 2025 : Appeal filed under Section 13(1A)
of the Commercial Courts Act, 2015 read with Order XXXVI Rule 1 of the
Original Side Rules and Section 37 of the Arbitration and Conciliation Act,
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O.S.A. (CAD) Nos.70 to 73 of 2025
1996 to set aside the order dated 9.9.2024 passed in A.No.2059 of 2024 in
Arb O.P. (Comm. Div.) No.458 of 2024.
For Appellant Mr.Hari Radhakrishnan
in all appeals:
For Respondent Mr.Krithika Jaganathan
in all appeals:
COMMON JUDGMENT
(Delivered by the Hon'ble Chief Justice) The primary grievance in the appeals is that the learned Single Judge dispensed with 75% of the pre-deposit and, according to Shri Hari Radhakrishnan, the Court could not have waived.
2. Ms.Krithika Jaganathan submitted that this Court would not have jurisdiction to entertain appeals.
3. At this stage, Shri Hari Radhakrishnan states that all rights and contentions be kept open to be raised before the learned Single Judge.
4. Keeping open all rights and contentions, appeals are disposed of.
__________ Page 3 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/06/2025 04:28:08 pm ) O.S.A. (CAD) Nos.70 to 73 of 2025 There shall be no order as to costs. Consequently, interim applications are closed.
5. We clarify that we have not made any observation on the merits or on the maintainability of the appeals, in view of the statement made by Shri Hari Radhakrishnan.
(K.R.SHRIRAM, CJ.) (SUNDER MOHAN, J.)
23.06.2025
Index : Yes/No
Neutral Citation : Yes/No
bbr
To:
The Sub Assistant Registrar,
Original Side Section,
Madras High Court.
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O.S.A. (CAD) Nos.70 to 73 of 2025 THE HON'BLE CHIEF JUSTICE AND SUNDER MOHAN,J.
bbr O.S.A. (CAD) Nos.70, 71, 72 and 73 of 2025 23.06.2025 __________ Page 5 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/06/2025 04:28:08 pm )