Securities And Exchange Board Of India - Subsection
Section 287(3) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018
(3)[] [Renumbered '(6)' by Notification No. SEBI/LAD-NRO/GN/2019/08, dated 5.4.2019 (w.e.f. 11.9.2018).] Any under-subscription in the non-institutional investor category shall be available for subscription under the institutional investors' category.
