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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 10(3) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(3)The memorandum of appeal shall be accompanied by the original or certified copy of the order against which appeal is preferred.