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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(4) in Punjab Manufactured Drugs Rules, 1959

(4)The licensee is authorised to sell the following drugs :
(i)Coca Derivatives,
(ii)morphine,
(iii)all preparations containing more than 0.2 per cent of morphine or containing any diacetylmorphine.