Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 22 August, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI
.....Petitioner
Through: Mr.Tapas Das, Advocate.
versus
SATISH SINGH IRSME
.....Respondent
Through: Ms.Bharthi Raju, Sr.panel
counsel with Mr.Amit Acharya,
GP.
Mr.Ruchir Mishra, Mr.Mukesh
Kr.Tiwari and Ms.Reba Jena
Mishra, Advocates.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 22.08.2024
1. No urgency is espoused in the present matter.
2. This Court is in the process of reconstructing the daily cause list in a proper and manageable manner, and thus, henceforth the contempt cases shall be taken up on Monday, Wednesday & Friday.
3. Renotify on 29.11.2024.
DHARMESH SHARMA, J.
AUGUST 22, 2024/VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 23:27:01