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Delhi High Court - Orders

Nasimuddin Ansari vs Satish Singh Irsme on 22 August, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~15
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CONT.CAS(C) 1285/2022
                                       NASIMUDDIN ANSARI
                                                                                                                      .....Petitioner
                                                                            Through:                 Mr.Tapas Das, Advocate.

                                                                            versus

                                       SATISH SINGH IRSME
                                                                                                                     .....Respondent
                                                                            Through:                 Ms.Bharthi Raju, Sr.panel
                                                                                                     counsel with Mr.Amit Acharya,
                                                                                                     GP.
                                                                                                     Mr.Ruchir Mishra, Mr.Mukesh
                                                                                                     Kr.Tiwari and Ms.Reba Jena
                                                                                                     Mishra, Advocates.

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 22.08.2024

1. No urgency is espoused in the present matter.

2. This Court is in the process of reconstructing the daily cause list in a proper and manageable manner, and thus, henceforth the contempt cases shall be taken up on Monday, Wednesday & Friday.

3. Renotify on 29.11.2024.

DHARMESH SHARMA, J.

AUGUST 22, 2024/VLD This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 23:27:01