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Union of India - Section

Section 38 in THE FINANCE ACT, 2021

38. Amendment of section 142.

In section 142 of the Income-tax Act, in sub-section (1), in clause (i), after the existing proviso, the following proviso shall be inserted, namely:––“Provided further that a notice under this sub-section for the purposes of this clause may also be served by the prescribed income-tax authority,”.