Section 46(2)(d) in United Bank of India (Employees') Pension Regulations, 1995

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(d)the expression "criminal breach of trust" shall have the meaning assigned to it under section 405 of the Indian Penal Code, 1860 (45 of 1860);

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