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[Cites 0, Cited by 0] [Section 76D(2)] [Section 76D] [Entire Act]

State of Goa - Subsection

Section 76D(2)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)grant written permission to retain such work, but such permission shall not exempt such owner from proceeding for contravening the provisions of sub-section (1).