Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(6)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(6)(b) in THE FINANCE ACT, 2021

(b)"appointed date" means the date on which the provisions of section 130 of the Finance Act, 2021 shall come into force.