Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2)(d) in Jammu and Kashmir Muslims Marriages Registration Act, 1981

(d)the form and manner in which the receipt of Nikah-Nama and memoranda delivered under section 3 shall be acknowledged by the Sub-Registrar.