Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of West Bengal - Section Section 13 in West Bengal Land Reforms Act, 1955 13. [ xxx xxx *] [Omitted with retrospective effect by section 6 of West Bengal Land Reforms Act No. 18 of 1965.]
