Madhya Pradesh High Court
Sunil Prajapati vs The State Of M.P. on 23 November, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-45440-2020 The High Court Of Madhya Pradesh MCRC-45440-2020 (SUNIL PRAJAPATI Vs THE STATE OF M.P.) 1 Jabalpur, Dated : 23-11-2020 Heard through Video Conferencing. None for the applicant.
Shri Kamlesh Dwivedi, learned Panel Lawyer for the State. List the matter after a week.
(VISHAL DHAGAT)
JUDGE
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Date: 2020.11.24
14:26:14 IST